Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 41(1)] [Section 41] [Entire Act]

State of Gujarat - Subsection

Section 41(1)(d) in Gujarat Public Trusts Act, 2011

(d)to get the explanation of the trustee or any person connected with the public trust and reduce or cause to be reduced to writing any statement made by him :