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[Cites 0, Cited by 0] [Section 31(5)] [Section 31] [Entire Act]

State of Haryana - Subsection

Section 31(5)(b) in University of Heatlh Sciences, Karnal Act, 2016

(b)the continuance in office of the members of the said authorities or bodies and filling up of vacancies of members and all other matters relating to these authorities;