Madhya Pradesh High Court
Smt.Ruchi Agarwal vs Smt.Shyamlata Bindal on 28 June, 2016
1 WP No.2595/2011 28.06.2016 Parties through their counsel. Petition is admitted for hearing. As prayed by Shri R.K. Soni, learned counsel for the petitioners, let the writ petition be listed after 06 seeks.
(Alok Aradhe) Judge Meh/-