Andhra Pradesh High Court - Amravati
Uppalapati Venkatesh vs The State Of Ap on 2 December, 2022
iN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVAS AY, THE SECOND OAY OF DECEMBER TWO: THOUSAND ANG TWENTY TYYD , PRESENT: TRE HONOURABLE SRI JUSTICE K SREENIVASA REDDY FRID iA No. 7 OF 2022 iN GRLA NO: 244 OF 2080 Sehyeen: Unpalianat Venkatesh, Rig [OY Road, Rhadrachsiam V flac &, Nandineta Mandal, } AND & naira Ps aces nah ray mic Prosecutor, Nigh court of Andhra S. acta, of Potica, Addateegaia Circle, ~ qn isdn al "Appeal I the "High < Court. may be '8 tus onder c Hare gd ES 2022 passed | LA.No. 4 mam Gaminal Agpeal ORLA Nov 24scof 20g0 34 g oe cosa of CRLA No. 24d ae 2020 on the fie of the High Coun, wv fe FR eR THY HS TS by y extend i& No. 1 OF 2021 Appeal under Section 3 2880 of Pthat in the circ umsiances aie) ihe memorandum of grounds f unal Appeal, the High © Cu rt may J te enlarge the Petitioner ner ren on Dal by ae uspending the Calend rand SPL MO im NOPS Sc 3 at S048 passed by the F 'rial Court. oe he Narcofi wh at OGKISI: ering oan for i Noand the er: orandum of ¢ i grounds fed ns Court daiec gen TOV. O82 made nevein xc the arguments of Sr"Chandra § RPE ar ik lapakut Advocate far the Ape Public Prouecutor for ihe Rasp Hf, The court made fallawing: Ween ORDER:
"List the matter after two (2) weeks. Interim order granted earlier is extended till then." In the meanwhile, learned Assistant Public Prosecutor is directed to find out the status of the petitioner." To, QANDo Sd/- U. SRI DEVI ASSISTANT REGISTRAR g HTRUE COPY// 7s SECTION OFFICER . The Trial Court- The Special Judge for Trail of The Cases Under the NDPS Act, 1985-Cum-| Additional Sessions Judge Court, East Godavari District at Rajamahendravaram.
The Judicial First Class Magistrate Court, Addateegala, East Godavari District.
The Superintendent, Central Prisen, Rajamahendravaram, East Godavari District The Station House Officer, Addatecuala Circle, Addateegala, East Godavari _- District One CC to Sri. Chandra Sekhar llapakurti Advocate [OPUC] c Two CCs to Public Prosecutor, High Court of AP [OUT] One spare copy.
on \e HIGH GOURT SRK.) DATEONUS. 12.2028 IA NOt OF 2022 IN CRLA.No.244 of 2020 EATENSION OF EARLIER INTERIM DIRECTION