Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55] [Entire Act] NCT Delhi - Subsection Section 55(a) in The Delhi Co-operative Societies Rules, 2007 (a)continues to be in default in respect of any sum due from him to the co-operative society for such period as may be laid down in the bye-laws;
