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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Tamilnadu - Subsection

Section 16(4) in Tamil Nadu Town Panchayat Establishment (Punishment and Appeal) Rules, 1988

(4)Where the person concerned has absconded or where it is for other reasons impracticable to communicate with him or where he does not take part in an enquiry the enquiry shall still proceed.