Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 328(1)] [Section 328] [Entire Act]

State of Assam - Subsection

Section 328(1)(b) in Gauhati Municipal Corporation Act, 1971

(b)An application in writing for permission to execute the work together with a ground plan, elevations and sections of the building and a specification of the work.