Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 276] [Entire Act] State of West Bengal - Subsection Section 276(5) in The West Bengal Motor Vehicles Rules, 1989 (5)The inspection referred to in sub-rules (3) and (4) may, if the inspecting authority considers it necessary, include a road test covering a distance not exceeding 40.23 kilometres.
