Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 94] [Entire Act] Union of India - Section Section 28 in The Central Excise Act, 1944 28. Cl. (jj), ins. by the A.O. 1950 omitted by Act 25 of 1950, S. 11 and Sch. IV.
