Jharkhand High Court
Mrs.Sushma Srivastava vs B.M.,State Bank Of India Racpc on 5 July, 2012
Author: Narendra Nath Tiwari
Bench: Narendra Nath Tiwari
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P.(C) No. 3117 of 2009
Mrs. Sushma Srivastava .......... ... Petitioner
Versus
The Branch Manager, State Bank of India
RACPC, Ranchi & Ors. .... Respondents
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CORAM : HON'BLE MR. JUSTICE NARENDRA NATH TIWARI
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For the petitioner : Mr. A. R. Choudhary, Advocate
For the Respondents : Mr. Rajesh Kumar, Advocate.
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5/05.07.2012: Learned counsel for the petitioner submitted that they have already given no objection to the petitioner and they are not appearing on behalf of the petitioner.
Nobodyelse has appeared on behalf of the petitioner in spite of repeated calls.
This writ petition is dismissed for non-prosecution.
(Narendra Nath Tiwari, J) Shamim/