Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] Union of India - Subsection Section 11(ii) in Governors (Emoluments, Allowances And Privileges) Act, 1982 (ii)paid, subject to any rules made in this behalf, such amount, as the President may, by general or special order, determine by way of the following namely: -
