Section 1(3) in Tamil Nadu Dr. Ambedkar Law University Act, 1996
(3)It applies to -(a)every Law college specified in the Schedule which are deemed to be affiliated to the University under this Act;(b)every other law college or institute situated within the University area which may be affiliated to, or approved by, the University in accordance with the provisions of this Act, statutes, ordinance or regulations; and(c)every college or institution situated within the University area, which conducts any course of study or imparts any training which may qualify for the award of any degree, diploma or other academic distinction in law by the University.
