Appellate Tribunal For Electricity
M/S Guttaseema Wind Energy Co. (P) Ltd vs A.P. Electricity Regulatory ... on 20 April, 2010
Before the Appellate Tribunal for Electricity
(Appellate Jurisdiction)
Appeal No. 194 of 2009
Dated : 20th April, 2010
Present : Hon'ble Mr. Justice M. Karpaga Vinayagam, Chairperson
Hon'ble Mr. Rakesh Nath, Technical Member
M/s Guttaseema Wind Energy Co. (P) Ltd. ... Appellant (s)
Versus
A.P. Electricity Regulatory Commission & Ors. ... Respondent (s)
Counsel for the Appellant(s): NEMO
Counsel for the Respondent(s): Mr. Sanjay Sen, Ms. Surbhi Sharma &
Ms. Shikha Ohri for R.2 to R.7
ORDER
When the matter was taken up on 29.03.2010, the learned counsel for the Appellant was absent and in order to give an opportunity to him, we adjourned the matter to today. The learned counsel for the Appellant is absent today also. In the meantime, the learned counsel for the Respondent has also filed the Reply.
In view of the fact that the learned counsel for the Appellant is continuously absent, the Appeal is dismissed for default.
(Rakesh Nath) (Justice M. Karpaga Vinayagam) Technical Member Chairperson