Supreme Court - Daily Orders
Delhi Development Authority vs Kailash Kumar Dilwali on 27 November, 2018
Bench: Kurian Joseph, Rohinton Fali Nariman
ITEM NO.1002 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
REVIEW PETITION (CIVIL) Diary No(s). 28634/2018
in
SPECIAL LEAVE PETITION (C) NO. 1722 OF 2017
DELHI DEVELOPMENT AUTHORITY Petitioner(s)
VERSUS
KAILASH KUMAR DILWALI & ORS. Respondent(s)
(IA 108818/2018 – c/delay in filing Review Petition)
Date : 27-11-2018 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
By Circulation
UPON perusing papers the Court made the following
O R D E R
Issue notice on the application for condonation of delay as well as on the Review Petition.
Tag with Review Petition Diary No. 29713 of 2018.
(JAYANT KUMAR ARORA) (RENU DIWAN) COURT MASTER ASSISTANT REGISTRAR Signature Not Verified Digitally signed by JAYANT KUMAR ARORA Date: 2018.11.29 15:16:51 IST Reason: