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[Cites 0, Cited by 0] [Section 70(3)] [Section 70] [Entire Act]

State of Goa - Subsection

Section 70(3)(n) in The Goa, Daman and Diu School Education Rules, 1986

(n)for the purpose of recovering any moneys so due, Government may enter upon and take possession of and sell the building; and