Delhi High Court - Orders
The Pr. Commissioner Of Income Tax -3 vs Educomp Solutions Ltd on 4 April, 2022
Author: Manmohan
Bench: Manmohan, Dinesh Kumar Sharma
$~1 to 6 (2020)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 78/2019, CM APPL. 4301/2019 & CM APPL. 4302/2019
THE PR. COMMISSIONER OF INCOME TAX -3 ..... Appellant
Through: Mr. Sunil Kumar Agarwal, Advocate
versus
EDUCOMP SOLUTIONS LTD ..... Respondent
Through: None.
2
+ ITA 80/2019, CM APPL. 4305/2019 & CM APPL. 4306/2019
THE PR. COMMISSIONER OF INCOME TAX -3 ..... Appellant
Through: Mr. Sunil Kumar Agarwal, Advocate
versus
EDUCOMP SOLUTIONS LTD. ..... Respondent
Through: None.
3
+ ITA 81/2019, CM APPL. 4312/2019 & CM APPL. 4313/2019
THE PR. COMMISSIONER OF INCOME TAX -3 ..... Appellant
Through: Mr.Ruchir Bhatia, Sr. standing
counsel.
versus
EDUCOMP SOLUTIONS LTD. ..... Respondent
Through: None.
4
+ ITA 83/2019, CM APPL. 4321/2019
THE PR. COMMISSIONER OF INCOME TAX -3 ..... Appellant
Through: Mr. Sunil Kumar Agarwal, Advocate
versus
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:05.04.2022
18:52:47
EDUCOMP SOLUTION LTD. ..... Respondent
Through: None.
5
+ ITA 85/2019, CM APPL. 4324/2019 & CM APPL. 4325/2019
THE PR. COMMISSIONER OF INCOME TAX -3 ..... Appellant
Through: Mr. Sunil Kumar Agarwal, Advocate
versus
EDUCOMP SOLUTIONS LTD. ..... Respondent
Through: None.
6
+ ITA 89/2019 & CM APPL. 4490/2019
THE PR. COMMISSIONER OF INCOME TAX -3 ..... Appellant
Through: Mr.Ruchir Bhatia, Sr. standing
counsel.
versus
EDUCOMP SOLUTIONS LTD. ..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 04.04.2022 No time left. List on 01st November, 2022.
MANMOHAN, J DINESH KUMAR SHARMA, J APRIL 4, 2022 rb Signature Not Verified Digitally Signed By:KRISHNA BHOJ Signing Date:05.04.2022 18:52:47