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[Cites 0, Cited by 0] [Section 66A(6)] [Section 66A] [Entire Act]

State of Chattisgarh - Subsection

Section 66A(6)(i) in The Chhattisgarh Co-operative Societies Rules, 1962

(i)On the expiration of thirty days from the date of auction for lease, if no application to have the lease set aside is made or if such application has been made and rejected, the Recovery Officer shall make an order confirming the transfer by lease :