Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 203] [Entire Act]

Union of India - Subsection

Section 203(a) in The Navy (Pension) Regulations, 1964

(a)if application for pension is made within six months of the officer's death, full arrears shall be paid;