Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Assam - Subsection Section 24(a) in United Khasi-Jaintia Hills Autonomous District (Management and Control of Forests) Rules, 1960 (a)a limit in number and girth, class and other restrictions on disposal based on silvicultural principles, in the case of trees ;
