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Supreme Court - Daily Orders

Bureau Of Indian Standards vs Bureau Of Indian Standards (Nro) ... on 28 April, 2016

Bench: V. Gopala Gowda, S.A. Bobde

                                     IN THE SUPREME COURT OF INDIA
                                      CIVIL APPELLATE JURISDICTION
                               REVIEW PETITION (C) NO. 2061 OF 2016
                                                      IN
                                     CIVIL APPEAL NO. 1945 OF 2010


                         BUREAU OF INDIAN STANDARDS
                         AND ORS                                 ...PETITIONER(S)
                              Vs.
                         BUREAU OF INDIAN STANDARDS (NRO)
                         CLERICAL GRADE EMPLOYEES UNION
                         (REGD.) AND ORS.                        ...RESPONDENT(S)



                                                 O R D E R

Delay condoned.

We have gone through the review petition and the relevant documents. In our opinion, no case for review is made out.

The review petition is, accordingly, dismissed.

........................J. (V. GOPALA GOWDA) ........................J. (S. A. BOBDE) NEW DELHI APRIL 28, 2016 Signature Not Verified Digitally signed by VINOD KUMAR Date: 2016.04.28 16:12:59 IST Reason: CHAMBER MATTER SECTION IV S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS R.P.(C) No. 2061/2016 in C.A. No. 1945/2010 BUREAU OF INDIAN STANDARDS AND ORS Petitioner(s) VERSUS BUREAU OF INDIAN STANDARDS (NRO) CLERICAL GRADE EMPLOYEES UNION (REGD.) AND ORS. Respondent(s) (With appln. (s) for c/delay in filing review petition) Date : 28/04/2016 This petition was circulated today.

CORAM :

HON'BLE MR. JUSTICE V. GOPALA GOWDA HON'BLE MR. JUSTICE S.A. BOBDE By Circulation UPON perusing papers the Court made the following O R D E R Delay condoned.
We have gone through the review petition and the relevant documents. In our opinion, no case for review is made out.
The review petition is, accordingly, dismissed.
(S. K. RAKHEJA) (MALA KUMARI SHARMA) COURT MASTER COURT MASTER (Signed order is placed on the file)