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[Cites 0, Cited by 0] [Section 67(8)] [Section 67] [Entire Act]

State of West Bengal - Subsection

Section 67(8)(a) in The West Bengal Factories Rules, 1958

(a)In every canteen -
(i)all inside walls of rooms and all ceilings and passages and staircases shall be lime-washed or colour-washed at least once in each year or painted once in three years dating from the period when last lime-washed, or painted, as the case may be;
(ii)all wood work shall be varnished or painted once in three years dating from the period when last varnished or painted;
(iii)all internal structural iron or steel work shall be varnished or painted once in three years dating from the period when last varnished or painted: