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[Cites 0, Cited by 0] [Section 80IBA(6)] [Section 80IBA] [Entire Act]

Union of India - Subsection

Section 80IBA(6)(c) in The Income Tax Act, 1961

(c)"floor area ratio" means the quotient obtained by dividing the total covered area of plinth area on all the floors by the area of the plot of land;