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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of West Bengal - Subsection

Section 24(2) in The Kalyani University Act, 1981

(2)The Dean shall be elected by the members of the Faculty Council [for post-graduate studies] [Words inserted by W.B. Act 9 of 1998.] and shall act as Vice-Chairman of the Faculty Council. He shall exercise such powers and perform such functions as may be prescribed by Regulations.