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State of Uttar Pradesh - Section

Section 1 in U.P. Prison Administration and Reforms Department Ministerial, Stenographer and Co-Related Service Rules, 2007

1. Short title and commencement.

(1)These rules may be called the Uttar Pradesh Prison Administration and Reforms Department Ministerial, Stenographer and Co-related Service Rules, 2007.
(2)They shall come into force at once.