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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Punjab - Subsection

Section 24(6) in Punjab Market Committees Bye-laws

(6)Care Taker. - 1. Work connected with the rest house of the Committee;2. Maintenance of equipment of the rest house like beddings, sheets, cots, utensils, furniture, fixture etc;3. Maintenance of register of persons staying in the rest house;4. To receive fees for stay in the rest house and keep its account.