Section 6 in The Rajasthan Municipal (Subordinate and Ministerial Service) Rules, 1963
6.
[(1) The service shall consist of the following categories of posts:-] [Substituted by Dated 28-5-1968, Published in Rajasthan Rajpatra (Extraordinary), Part 4-C, dated 12-9-1968](A)Subordinate Service(A)Revenue
