Supreme Court - Daily Orders
Grah Rakshak, Home Guards Wel.Asso. vs State Of H.P. . on 2 December, 2014
Bench: Sudhansu Jyoti Mukhopadhaya, N.V. Ramana
ITEM NO.12 COURT NO.4 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 12858/2009
(Arising out of impugned final judgment and order dated 26/05/2008
in CWP No. 645/2005 passed by the High Court Of H.P. at Shimla)
GRAH RAKSHAK, HOME GUARDS WEL.ASSO. Petitioner(s)
VERSUS
STATE OF H.P. & ORS. Respondent(s)
(With appln(s) for C/delay in filing SLP and directions and may
refer to remarks)
(For final disposal)
WITH
SLP(C) No. 16499/2013
(With Interim Relief and Office Report)
SLP(C) No. 17050/2013
(With Interim Relief and Office Report)
SLP(C) No. 17639-17641/2013
(With Interim Relief and Office Report)
SLP(C) No. 18161/2013
(With Interim Relief and Office Report)
SLP(C) No. 18803/2013
(With appln.(s) for deletion of proforma respondents and Interim
Relief and Office Report)
SLP(C) No. 19031/2013
(With Interim Relief and Office Report)
SLP(C) No. 19065/2013
(With Interim Relief)
SLP(C) No. 19096/2013
(With Office Report)
SLP(C) No. 19319/2013
(With Interim Relief and Office Report)
SLP(C) No. 19454-19455/2013
(With Interim Relief and Office Report)
SLP(C) No. 19499/2013
(With Interim Relief and Office Report)
SLP(C) No. 19509-19510/2013
(With Interim Relief and Office Report)
SLP(C) No. 19537/2013
(With Interim Relief and Office Report)
Signature Not Verified
SLP(C) No. 19844-19847/2013
Digitally signed by
(With appln.(s)
Neeta Sapra
Date: 2014.12.02
17:29:10 IST
for deletion of proforma respondents and
permission to bring additional facts and documents on record and
Reason:
permission to file lengthy list of dates and Interim Relief and
Office Report)
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SLP(C) No. 20021/2013
(With Office Report)
SLP(C) No. 20502-20503/2013
(With appln.(s) for permission to place addl. documents on record
and substitution and Interim Relief and Office Report)
SLP(C) No. 20898/2013
(With Office Report)
SLP(C) No. 20900/2013
(With Office Report)
SLP(C) No. 20904/2013
(With Office Report)
SLP(C) No. 21031/2013
(With Office Report)
SLP(C) No. 21032/2013
(With Office Report)
SLP(C) No. 21033/2013
(With Office Report)
SLP(C) No. 22519/2013
(With appln.(s) for permission to place addl. documents on record
and Interim Relief and Office Report)
SLP(C) No. 22678/2013
(With Interim Relief and Office Report)
SLP(C) No. 24300-24301/2013
(With Interim Relief and Office Report)
SLP(C) No. 25848/2013
(With Interim Relief and Office Report)
SLP(C) No. 26450/2013
(With Office Report)
SLP(C) No. 30873/2013
(With appln.(s) for c/delay in filing SLP and c/delay in refiling
SLP and Office Report)
SLP(C) No. 31132/2013
(With Interim Relief and Office Report)
SLP(C) No. 34646/2013
(With appln.(s) for permission to file SLP and Office Report)
SLP(C) No. 39346/2013
(With appln.(s) for exemption from filing O.T. and Office Report)
Date : 02/12/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SUDHANSU JYOTI MUKHOPADHAYA
HON'BLE MR. JUSTICE N.V. RAMANA
For Petitioner(s)
Mr. Ashwani K. Gupta, Adv.
Mr. M. C. Dhingra,Adv.
Mr. Vikrant Yadav, Adv.
Mr. Jayant Bhushan, Sr. Adv.
Mr. Vikas Mahajan, Adv.
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Mr. Vishal Mahajan, Adv.
Mr. Vinod Sharma, Adv.
Mr. B.Y. Kulkarni, Adv.
Mr. A.N. Singh, Adv.
Ms. Anuradha Mutatkar,Adv.
Mr. S.L. Chander Shekhar, Adv.
Mr. Dinesh Verma, Adv.
Mr. Gopal Nahel, Adv.
Mr. Rajat Sharma, Adv.
Mr. Subhasish Bhowmick,Adv.
Mr. Vinod K. Sharma, Sr. Adv.
Mr. Tushar Bakshi,Adv.
Mr. Rishi Kesh,Adv.
Mr. Sanjay Sharawat,Adv.
Mr. Ratish Kumar, Adv.
Mr. Bhaskar Y. Kulkarni,Adv.
Ms. Nidhi Gupta, Adv.
Mr. Tarun Gupta,Adv.
Mr. B.L. Goswami, Adv.
Mr. Naresh Kumar,Adv.
Mr. Sunder Khatri, Adv.
Ms. Shital Khatri, Adv.
Mr. Rajesh Goyal,Adv.
For Respondent(s)
Ms. Pragati Neekhra,Adv.
Mr. Jagjit Singh Chhabra, Adv.
Mr. Kuldip Singh,Adv.
Mr. Varinder Kr. Sharma,Adv.
Mr. B. Krishna Prasad,Adv.
Ms. Pinky Anand, ASG
Ms. Asha G. Nair, Adv.
Mr. S.S. Rawat, Adv.
Mr. C.K. Sharma, Adv.
Mr. D. S. Mahra,Adv.
Mr. Tushar Mehta, ASG
Ms. Rekha Pandey, Adv.
Mr. Gaurav Sharma, Adv.
Ms. Sushma Suri, Adv.
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UPON hearing the counsel the Court made the following
O R D E R
Heard in part.
Post the matters on 3rd December, 2014 on the top of the list i.e. above miscellaneous and regular matters.
(Neeta) (Suman Jain) Sr. P.A. COURT MASTER