Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 967] [Entire Act]

State of Haryana - Subsection

Section 967(2) in Punjab Jail Manual

(2)Provision shall also be made in the scales prescribed under class (1), for the clothing, bedding and other necessaries to be allowed in respect of any infant permitted to reside in Jail with its mother (who is a prisoner) or after the death of its mother.