Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(c) in The Maharashtra Narcotic Drags and Psychotropic Substances Rules, 1985

(c)"Chemical Analyser" means the Director, Forensic Science Laboratory and Chemical Analyser to the Government of Maharashtra or the Director, Haffkine Institute, Bombay or the Assistant Director, Drugs Control Laboratory of Food and Drug Administration, Grih Nirman Bhavan, Kalanagar, Bandra, Bombay and includes any officer authorised respectively by them in this behalf;