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[Cites 0, Cited by 0] [Section 76] [Entire Act]

Union of India - Subsection

Section 76(4) in The Indian Electricity Rules, 1956

(4)Notwithstanding anything contained in sub-rules (2) and (3), in localities where overhead lines are liable to accumulations of ice or snow the appropriate Government may, by order in writing specify the loading conditions for the purpose of calculating the factor of safety.]