Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(8) in Maharashtra Police Act (8)“place” includes a building, a tent, a booth or other erection, whether permanent or temporary, or any area whether enclosed or open;
