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State of Rajasthan - Section

Section 15 in The Rajasthan Veterinary Council Rules, 1988

15. Issue of duplicate certificate.

(1)A duplicate certificate of registration or renewal as the case may be, shall be issued by the Registrar of the State Council under section 54 of the Act on payment of a fee of Rs. 10/-.
(2)The said duplicate certificate shall be in Form XII.