Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Chattisgarh - Section Section 17 in Chhattisgarh Civil Sewa (Samvida Niyukti) Niyam, 2012 17. Power to relax rules. - Cabinet shall have the power to relax any of the provisions of these rules.
