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[Cites 0, Cited by 0] [Section 88] [Entire Act]

Union of India - Subsection

Section 88(d) in The Building And Other Construction Workers '(Regulation Of Employment And Conditions Of Service) Central Rules, 1998

(d)side stanchions on power trucks and trailers for carrying heavy and long objects are-
(i)of sound construction and free from defects;
(ii)provided with tie chains attached to the top across the loads for preventing such stanchions from spreading out; and
(iii)kept in position while loading and unloading;