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[Cites 0, Cited by 0] [Section 20(5)] [Section 20] [Entire Act]

State of Maharashtra - Subsection

Section 20(5)(j) in The Maharashtra Universities Act, 1994

(j)call for from any office centre, laboratory, [conducted college], [These words were substituted for the word 'college' by Maharashtra 55 of 2000 section 16(ii).] department of the university or university institution, for any information and returns that he thinks necessary for the proper discharge of his financial responsibilities; and