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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(2) in The M.P. Adim Jan Jatiyon Ka Sanrakshan (Vrakshon Me Hit) Rules, 2000

(2)In case the Collector is satisfied that permission to cut the specified tree(s) may be granted without prejudice to public interest, he shall' grant permission for only such number of specified tree(s) in a year which is within the value prescribed under sub-division (3) of Section 4 of the Act.