Allahabad High Court
Prem Prakash S/O Bachchu Lal vs Regional Committee, Joint Directo Of ... on 22 January, 2010
Court No. - 29 Case :- WRIT - A No. - 7836 of 2009 Petitioner :- Prem Prakash S/O Bachchu Lal Respondent :- Regional Committee, Joint Directo Of Education & Others Petitioner Counsel :- Indra Raj Singh Respondent Counsel :- C.S.C. Hon'ble Sibghat Ullah Khan,J.
It is unfortunate that learned standing counsel has not yet filed counter affidavit. Three weeks and no more further time is granted for the said purpose. If counter affidavit is not filed within this extended period, Court may consider to impose heavy cost on the erring officers. List in the week commencing 15.02.2010. Office is directed to supply a copy of this order free of cost to learned standing counsel within three days.
Order Date :- 22.1.2010 NLY