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Madhya Pradesh High Court

Sudha Tiwari vs The State Of Madhya Pradesh on 29 September, 2020

Author: Atul Sreedharan

Bench: Atul Sreedharan

1 CRA-2259-2020 The High Court Of Madhya Pradesh CRA-2259-2020 (SUDHA TIWARI Vs THE STATE OF MADHYA PRADESH AND OTHERS) 6 Jabalpur, Dated : 29-09-2020 Heard through Video Conferencing. Mr.O.P.Agnihotri, learned counsel for the applicant. Mr.Rahul Deshmukh, learned PL for the State. Learned counsel for the applicant submits that the service is awaited under section 15-A of the SC/ST Act.

Under the circumstances, list this case on 12.10.2020.

(ATUL SREEDHARAN) JUDGE ss Digitally signed by SHYAMLEE SINGH SOLANKI Date: 2020.09.29 16:34:27 +05'30'