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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(2) in Rajasthan Electricity Regulatory Commission (Guidelines for Redressal of Grievances) Regulations, 2008

(2)A set of the instructions and the Constitution of the Forum shall be furnished by the licensee to the Ombudsman and to the Commission within one week of its issue.