Allahabad High Court
Commissioner Of Income Tax Kanpur vs M/S Balaji Motors (P) Ltd. on 28 August, 2014
Author: Tarun Agarwala
Bench: Tarun Agarwala
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- INCOME TAX APPEAL No. - 149 of 2003 Appellant :- Commissioner Of Income Tax Kanpur Respondent :- M/S Balaji Motors (P) Ltd. Counsel for Appellant :- Shambhu Chopra (S.C.),A.N. Mahajan,Ashok Kumar,Bharatji Agarwal,D. Awasthi,G.Krishna,R.K. Upadhaya Counsel for Respondent :- R.S. Agarwal Hon'ble Tarun Agarwala,J.
Hon'ble Dr. Satish Chandra,J.
The case is passed over on the illness slip of learned counsel for the respondent.
Order Date :- 28.8.2014 pp/ (Dr. Satish Chandra,J.) (Tarun Agarwala,J)