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[Cites 0, Cited by 0] [Section 57(2)] [Section 57] [Entire Act]

State of Madhya Pradesh - Subsection

Section 57(2)(c) in The M.P. Shakari Krishi Aur Gramin Vikas Bank Adhiniyam 1999

(c)for periodic settlement of accounts between District Development Banks and the State Development Bank and for payment of the amounts recovered by District Development Banks on securities transferred or deemed to have been transferred to the State Development Bank;