Section 273 in Bihar Board's Miscellaneous Rules, 1958
273. Division of works into major and minor.
- Works whether new, or additions or alterations to existing works, are divided into two main divisions : (A) works other than residences, and (B) residence of Government officials and each of these classes into; (1) major works estimated to cost more than Rs. 10,000, and (2) minor works estimated to cost not more than Rs. 10,000.[Revenue Department Resolution No. 2026-T.R., dated the 30th October, 1911].
