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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Assam - Subsection

Section 7(1) in The Assam Fire Service Act, 1985

(1)Every person shall, on appointment to the Force, receive a certificate in the prescribed form under the seal of the Director or an officer authorised in this behalf by the State Government, and thereupon person shall have the powers, functions and privileges of a member of the Force under this Act.