Section 26 in RSWC Employees Pension Regulations, 1990
26. Emoluments.
- Definition of Emoluments. - The term "Emoluments" when used in these Regulations means the emoluments, which the Corporation employee was receiving immediately before his retirement for purpose of pension, service gratuity & D.C.R.G. and includes only substantive/officiating "Pay" as defined in Rule 7(24) of R.S.R.:Provided that the officiating appointment to higher post was not made in leave vacancy or to hold charge of the post temporarily in addition to duties of own post.
