Himachal Pradesh High Court
Sakshi Sharma & Ors. vs . State Of H.P & Ors. on 5 July, 2023
Author: Sandeep Sharma
Bench: Sandeep Sharma
Sakshi Sharma & ors. vs. State of H.P & ors.
CWPOA No.5635/2019.
5.7.2023 Present: Mr. Surinder Saklani, Advocate, for the petitioners.
Mr. Rajan Kahol, Mr. Vishal Panwar, Mr. B.C. Verma, Addl. AGs, for the respondents.
CMP-T No.375/2023 For the reasons stated in the application, early hearing application is allowed. Application stands disposed of.
r to CWPOA No.5635/2019 As prayed for, list on 20th September, 2023.
(Sandeep Sharma) Judge 5th July, 2023 (CS) ::: Downloaded on - 05/07/2023 21:02:04 :::CIS