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Himachal Pradesh High Court

Sakshi Sharma & Ors. vs . State Of H.P & Ors. on 5 July, 2023

Author: Sandeep Sharma

Bench: Sandeep Sharma

Sakshi Sharma & ors. vs. State of H.P & ors.

CWPOA No.5635/2019

.

5.7.2023 Present: Mr. Surinder Saklani, Advocate, for the petitioners.

Mr. Rajan Kahol, Mr. Vishal Panwar, Mr. B.C. Verma, Addl. AGs, for the respondents.

CMP-T No.375/2023 For the reasons stated in the application, early hearing application is allowed. Application stands disposed of.

r to CWPOA No.5635/2019 As prayed for, list on 20th September, 2023.

(Sandeep Sharma) Judge 5th July, 2023 (CS) ::: Downloaded on - 05/07/2023 21:02:04 :::CIS