Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Odisha - Subsection Section 3(g) in The Orissa Legislative Assembly Members' (Medical Attendance) Rules, 1965 (g)"Family" means a member's wife or husband, as the case may be, parents, children and step children wholly dependent upon the member;
