Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Madhya Pradesh - Subsection Section 4(c) in The M.P. Employees' State Insurance (Medical Benefit Services System) Rules, 1959 (c)by making arrangements for the treatment of such persons by part-time Insurance Medical Officers appointed for the purpose; or
