Section 3(2)(d) in The Bombay Labour Welfare Fund Act, 1953

[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

(d)any fund transferred under sub-section (5) of section 7 [****] [The word 'and' was deleted by Gujarat 29 of 1973, Section 3 (2b).]

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