Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Andhra Pradesh - Subsection Section 25(2) in Andhra Pradesh Electricity Regulatory Commission (Conduct of Business) Regulations, 1999 (2)The applications for Transmission Licence and Supply Licence shall made in accordance with the provision of the Act and these regulations.
