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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(2)(ii) in Rajasthan Electricity Regulatory Commission (tariff for Captive Power Plants) Regulations, 2007

(ii)Supply of power, whether against FP or NFP contract, with a variation beyond +50% shall be treated like inadvertent supply but shall be interruptible/ stoppable.